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[Cites 0, Cited by 0] [Section 51] [Entire Act]

NCT Delhi - Subsection

Section 51(15) in The Delhi Excise Rules, 2010

(15)Except during the licensed hours, the licensee shall permit no person except employees or members of his family to enter or remain on the licensed premises:Provided that this clause shall not apply to departmental stores holding licences in Form L-12.