Tripura High Court
Dr. Ravichandran B.R vs The Union Of India & Ors on 11 March, 2019
Author: S. Talapatra
Bench: Sanjay Karol, S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
I.A. No.01 of 2019, In W.A. No.01 of 2019
Dr. Ravichandran B.R.,
son of late B. Radhakrishnan,
Chief Medical Officer, 130 Bn. BSF,
Ambassa, Dhalai, Tripura, IRLA No.18940770
----Appellant(s)
Versus
The Union of India & Ors.
-----Respondent(s)
For Appellant(s) : Mr. S. Kar Bhowmik, Advocate
Mr. A. Bhattacharjee, Advocate
For Respondent(s) : Mr. Bidyut Majumder, CGC
HON'BLE THE CHIEF JUSTICE MR. SANJAY KAROL
HON'BLE MR. JUSTICE S. TALAPATRA
ORDER
11/03/2019 (S. Talapatra J.) In view of the order passed today in the connected appeal, being W.A. No.01 of 2019, this interlocutory application stands dismissed.
(S. TALAPATRA), J (SANJAY KAROL), CJ Roy