10. [ Issuing circulars and general letters for the guidance of subordinate courts. Copies of such circulars and general letters shall be sent to all the Judges of the Court for information.] [Renumbered by Notification No. C-1572 J.R. (S)/VIII-C-151, dated 1.8.1994, published in U.P. Gazette (Extraordinary), Part 4 (Ka), dated 1.8.1994.]
