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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(1)Where a sample of Bio-fertilizer has been drawn, the same shall be dispatched along with memorandum in the manner prescribed to such laboratory as may be notified for analysis within a period of 7 (seven) days from the date of its drawal.