Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 23 in The Punjab Town Improvement Trust Rules, 1939 23. Registers of demands and collection on account of copying and embossing charges shall be maintained in form No. 7.Demands and collection registers for recurring demands
