Section 43(2)(d) in The Sikh Gurdwaras Committee Election Rules, 1959

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Union of India - Subsection

Section 43(2)(d) in The Sikh Gurdwaras Committee Election Rules, 1959

(d)if it bears a serial number, or is of a design, different from the serial number, or the design, as the case may be, of the ballot-papers authorised for use at the particular polling station; or

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Union of India - Subsection

Section 43(2)(d) in The Sikh Gurdwaras Committee Election Rules, 1959