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[Cites 0, Cited by 0] [Section 21A] [Entire Act]

State of Rajasthan - Subsection

Section 21A(7) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(7)The following rates of rebate shall be allowed to the allottee :-
  Persons belonging to the SC/ ST/ Beneficiary ofthe IRPD Displaced Agriculturists/ Displaced landlessAgriculturists/ Released Sagri Others
For payment of the whole price in one lumpsum at the time ofallotment] 15% 10%