Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Tripura - Subsection Section 91(d) in Tripura Municipal Act, 1994 (d)all public sewers, drains, channels, tunnels, culverts and water courses in, alongside, or under any street ;
