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State of Uttar Pradesh - Section

Section 10 in U.P. Cable Television Network (Exhibition) Rules, 1997

10. Preparation and maintenance of register and statement.

(1)The Proprietor of Cable Television shall prepare and maintain a register in Form 4 in which all entries column wise shall be made for each calendar month separately.
(2)The proprietor of a cable television shall, within the last three days of each month, submit a monthly statement in Form 5 on the basis of entries made in the register referred to in sub-rule (1) along with treasury challan in triplicate bearing the words "Treasury copy", "Departmental copy", "Depositor's copy", to the District Entertainment Tax Officer for verification of the statement and head of account.