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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5)(f) in The M.P. Vanijyik Kar Adhiniyam, 1994

(f)[ in relation to a dealer liable to pay tax under Section 9-A - Fifty Thousand Rupees.] [Inserted by M.P. Commercial Tax (Amendment) Act, 1995, w.e.f. 1-4-95.]