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[Cites 0, Cited by 0] [Section 57A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57A(4) in Uttar Pradesh Municipal Corporation Act, 1959

(4)The elected member of the Metropolitan Planning Committee referred to in clause (a) of sub-section (3) shall cease to hold office as soon as he ceases to hold the office by virtue of which he became such member.