Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] Union of India - Subsection Section 12(1)(c) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014 (c)Delay in execution of the project on account of contractor, supplier or agency of the generating company or transmission licensee.