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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(g) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

(g)"urban local authority", in respect of any urban area, means the municipal corporation, municipal council, special Planning Authority or Development Authority, as the case may be, having jurisdiction over that area,