Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11] [Entire Act] Union of India - Subsection Section 11(g) in The Railways Act, 1989 (g)erect, operate, maintain or repair any electric traction equipment, power supply and distribution installation in connection with the working of the railway; and
