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Union of India - Section

Section 30 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

30. Pilots to report on landing.

- On landing, after piloting a vessel inward and or transporting a vessel in the stream, or returning from the pilot vessel, a Pilot shall report without delay to the signal station the time of his landing ashore by entering his name on the roster kept for this purpose, for further duty.