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Union of India - Section

Section 8 in The Petroleum Concession Rules, 1949

8. Renewal of certificate of approval for petroleum .-A certificate of approval for petroleum may be renewed on payment of a fee of Rs. 250 if the application for renewal is received within three months of the date of expiry of the certificate. After the expiry of three months no renewal shall be granted but an application for a fresh certificate may be made.