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Akella Lalitha vs Konda Hanumantha Rao on 8 April, 2015

     ITEM NO.57                              REGISTRAR COURT. 1                       SECTION XIIA

                                        S U P R E M E C O U R T O F           I N D I A
                                                RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                             No(s).
     12005-12006/2014

     AKELLA LALITHA                                                                Petitioner(s)

                                                            VERSUS

     KONDA HANUMANTHA RAO & ANR.                                                   Respondent(s)
     (with interim relief and office report)


     Date : 08/04/2015 These petitions were called on for hearing today.


     For Petitioner(s)
                                             Mr. Sheel Kumar, Adv.
                                             Mr. Surender Kumar Gupta,Adv.


     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Among two respondents, service on respondent No.1 is complete but none has entered appearance.

With respect to respondent No.2, affidavit of serving the respondent by dasti is still awaited. The Ld. Counsel for the petitioner has mentioned that both the respondents are husband and wife and sharing the same address. The Ld. Counsel has also mentioned that the notice has already been sent through the concerned District Court. Let the service report be Signature Not Verified awaited.

Rupam Dhamija Date: 2015.04.13 12:57:32 IST Reason:

List again on 14.7.2015.

(RACHNA GUPTA) Registrar