Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 6 in Bihar State School Teachers and Employees Disputes Redressal Rules, 2013

6. Term of office of the presiding officer.

- The Presiding Officer of the District Appellate Authority shall hold the office for a term of 3 years from the date on which he enters upon his office or until he attains the age of 65 (Sixty five) years whichever is earlier.