Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court (Appellete Side)

Monoranjan Mondal & Ors vs Union Of India & Ors on 4 October, 2018

                                  1

04.10.2018
Item No.35 to 40
Ct. No.17
AS


                              W.P. 17516 (W) of 2015
                            Monoranjan Mondal & ors.
                                        Vs.
                               Union of India & ors.
                                       With
                              W.P. 11130 (W) of 2017
                              Sarala Rani Khandelwal
                                        Vs.
                               Union of India & ors.
                                       With
                              W.P.11131 (W) of 2017
                                Rita Sharma & ors.
                                        Vs.
                               Union of India & ors.
                                       With
                              W.P.11132 (W) of 2017
                               Shewta Singhal & ors.
                                        Vs.
                               Union of India & ors.
                                       With
                              W.P.14562 (W) of 2017
                           Paritosh Bhattacharjee & ors.
                                        Vs.
                               Union of India & ors.
                                       With
                              W.P.29236 (W) of 2017
                               Subhasish Nag & ors.
                                        Vs.
                               Union of India & ors.

                   Mr. Amit Chowdhury,
                   Mr. Arindam Das,
                   Ms. Sushmita Singh,
                   Mr. Biswajit Sarkar.
                                        ...for the petitioners.

                   Mr. Sankar Mukhopadhyay,
                                 ...for the petitioners in W.P.
                                   29236 (W) of 2017

                   Mr. Anindya Sundar Das,
                   Ms. Avipsa Sarkar
                                     ...for Manaranjan Mondal
                          2


        Mr. Tulshidas Ray,
        Mr. Tarak Karan,
        Mr. Moloy Roy
                         ...for the State

        Mr. Sumitra Das.
                             .....for the C.B.I.

        Mr. Sourav Sengupta,
        Ms. Sutapa Dutta
              ...for the respondent nos.19, 22 &23

Ms. Ashima Roy Chowdhury ...for respondent nos.1, 2 & 7 in W.P.14562 (W) of 2017 Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt, Mr. Syamantak Banerjee.

...for the SEBI Mr. Ganesh Chandra Panda. Mr. Subrata Roy.

....for the U.O.I. in W.P.11130 (W) of 2017, W.P.11131 (W) of 2017 & W.P.11132 (W) of 2017.

Let these matters appear in the monthly list of December, 2018.

(Shekhar B. Saraf, J.) (Joymalya Bagchi, J.) 3