Calcutta High Court (Appellete Side)
Monoranjan Mondal & Ors vs Union Of India & Ors on 4 October, 2018
1
04.10.2018
Item No.35 to 40
Ct. No.17
AS
W.P. 17516 (W) of 2015
Monoranjan Mondal & ors.
Vs.
Union of India & ors.
With
W.P. 11130 (W) of 2017
Sarala Rani Khandelwal
Vs.
Union of India & ors.
With
W.P.11131 (W) of 2017
Rita Sharma & ors.
Vs.
Union of India & ors.
With
W.P.11132 (W) of 2017
Shewta Singhal & ors.
Vs.
Union of India & ors.
With
W.P.14562 (W) of 2017
Paritosh Bhattacharjee & ors.
Vs.
Union of India & ors.
With
W.P.29236 (W) of 2017
Subhasish Nag & ors.
Vs.
Union of India & ors.
Mr. Amit Chowdhury,
Mr. Arindam Das,
Ms. Sushmita Singh,
Mr. Biswajit Sarkar.
...for the petitioners.
Mr. Sankar Mukhopadhyay,
...for the petitioners in W.P.
29236 (W) of 2017
Mr. Anindya Sundar Das,
Ms. Avipsa Sarkar
...for Manaranjan Mondal
2
Mr. Tulshidas Ray,
Mr. Tarak Karan,
Mr. Moloy Roy
...for the State
Mr. Sumitra Das.
.....for the C.B.I.
Mr. Sourav Sengupta,
Ms. Sutapa Dutta
...for the respondent nos.19, 22 &23
Ms. Ashima Roy Chowdhury ...for respondent nos.1, 2 & 7 in W.P.14562 (W) of 2017 Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt, Mr. Syamantak Banerjee.
...for the SEBI Mr. Ganesh Chandra Panda. Mr. Subrata Roy.
....for the U.O.I. in W.P.11130 (W) of 2017, W.P.11131 (W) of 2017 & W.P.11132 (W) of 2017.
Let these matters appear in the monthly list of December, 2018.
(Shekhar B. Saraf, J.) (Joymalya Bagchi, J.) 3