Section 64(2)(a) in Sardar Patel University Act, 1955

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State of Gujarat - Subsection

Section 64(2)(a) in Sardar Patel University Act, 1955

(a)subject to the provisions of this Act and the approval of the Chancellor,

(i)make provisional Statutes necessary for constituting the aforesaid authorities and regulating the procedure at their meetings and the transaction of their business,

(ii)draw up any rules that may be necessary for regulating the method of election to the aforesaid authorities,

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State of Gujarat - Subsection

Section 64(2)(a) in Sardar Patel University Act, 1955