Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(iii) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976 (iii)A subsidiary Bank as defined in the State Bank of India (Subsidiary Banks) Act, 1959;
