Section 23(3)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 23(3)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)rental charges for customer premises equipment, if any,