Supreme Court - Daily Orders
Delhi Development Authority vs Dunger Singh Tokas (Deceased) on 2 May, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1719 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).29611/2018
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
DUNGER SINGH TOKAS (DECEASED) & ORS. Respondent(s)
(IA No. 19745/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 94550/2019 - APPLICATION FOR SUBSTITUTION
IA No. 94552/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 19743/2022 - SETTING ASIDE AN ABATEMENT)
Date : 02-05-2023 These matters were called on for hearing today.
CORAM :HON'BLE MR. JUSTICE ARAVIND KUMAR
[IN CHAMBERS]
For Petitioner(s) Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
For Respondent(s) Ms. Mridula Ray Bharadwaj, AOR
Ms. Astha Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No. 94552/2019, IA No. 19745/2022, IA No.19743/2022 and IA No. 94550/2019 Issue notice on the above applications.
(RAJAN SACHDEVA) (NAND KISHOR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Neetu Khajuria
Date: 2023.05.06
12:28:57 IST
Reason: