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Supreme Court - Daily Orders

Delhi Development Authority vs Dunger Singh Tokas (Deceased) on 2 May, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1719                              COURT NO.6               SECTION XIV

                                  S U P R E M E C O U R T O F I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).29611/2018

     DELHI DEVELOPMENT AUTHORITY                                        Petitioner(s)

                                                 VERSUS

     DUNGER SINGH TOKAS (DECEASED) & ORS.                               Respondent(s)


     (IA No. 19745/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING
     THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
     IA No. 94550/2019 - APPLICATION FOR SUBSTITUTION
     IA No. 94552/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 19743/2022 - SETTING ASIDE AN ABATEMENT)

     Date : 02-05-2023 These matters were called on for hearing today.

     CORAM :HON'BLE MR. JUSTICE ARAVIND KUMAR
                              [IN CHAMBERS]

     For Petitioner(s)                 Mr. Ashwani Kumar, AOR
                                       Mr. Anshay Dhatwalia, Adv.

     For Respondent(s)                 Ms. Mridula Ray Bharadwaj, AOR

                                       Ms. Astha Tyagi, AOR

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

IA No. 94552/2019, IA No. 19745/2022, IA No.19743/2022 and IA No. 94550/2019 Issue notice on the above applications.

     (RAJAN SACHDEVA)                                               (NAND KISHOR)
     SENIOR PERSONAL ASSISTANT                                      COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
Neetu Khajuria
Date: 2023.05.06
12:28:57 IST
Reason: