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[Cites 0, Cited by 24] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Delhi Special Police Establishment Act, 1946

(1)The superintendence of the Delhi Special Police Establishment insofar as it relates to investigation of offences alleged to have been committed under the Prevention of Corruption Act, 1988 (49 of 1988), shall vest in the Commission.