Central Information Commission
Mr.Abhay Kumar vs Insurance Division on 23 April, 2012
CENTRAL INFORMATION COMMISSION
Room No.-307, 2nd Floor, B-Wing, August Kranti Bhawan
Bhikaji Cama Place, New Delhi-110066.
Telefax:011-26180532 & 011-26107254
website:cic.gov.in
Date : April 23, 2012.
Appeal No. : CIC/DS/A/2011/001397
Appellant : Shri Abhay Kumar, Palamu (Jharkhand).
Public Authority : New India Assurance Company Limited, Patna (Bihar).
ORDER
The Commission has received an Appeal petition, dated 10/02/2011 (Diary No:100894/2011) from Shri Abhay Kumar, Palamu (Jharkhand) in respect of his/her RTI-application on 01/11/2010 filed with the CPIO, the New India Assurance Company Limited, Regional Office, B. S. F. C. Bhawan, Frazer Road, Patna-800001 (Bihar).
2. On Perusal of the papers submitted by the Appellant, it is observed that Appellant's RTI-request was replied to by the CPIO, letter No.:RTA/PTRO/10-11/3326, dated 18/11/2010.
3. The Appellant preferred his/her first-appeal on 29/11/2010 before the First Appellate Authority, which has not been decided by FAA (Copy of First Appeal is enclosed).
4. In order to avoid multiple proceedings under section 19 and 18 of the RTI Act, viz.
appeals and complaints, the matter is remanded back to the First Appellate Authority, with the following directions:
i. In case, the first appeal dated 29/11/2010 has not been disposed of by FAA, he should dispose of the first appeal by passing a speaking order in the matter, within 2 weeks of receipt of this order.
Page 1 ii. In case, FAA has already disposed of the first-appeal, he should furnish a copy of his order to the Appellant within one (1) week of receipt of this order.
iii. A copy of First Appellate Authority order will be endorsed to the Commission clearly indicating the case number and reason for delay, if any, in providing information.
5. In case, the Appellant still feels aggrieved by the decision of FAA, he/she shall be free to approach the Commission in second appeal under section 19(3), along with complaint under section18, if any, within the prescribed time limit.
(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:
(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tele. No. 011-26105027 Copy to:-
Shri Abhay Kumar First Appellate Authority under RTI C/o. Shri Jai Narayan Prasad, Regional Manager, Chairman Road, Hamidganj, The New India Assurance Company Ltd., Daltonganj-822101. Regional Office : 6th & 7th Floor, District - Palamu (Jharkhand). B. S. F. C. Building, Frazer Road, Patna-800001 (Bihar).
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