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National Green Tribunal

A Sakthimurugan vs The Secretary Rural Development And ... on 7 January, 2026

Item No.05:-

           BEFORE THE NATIONAL GREEN TRIBUNAL
                SOUTHERN ZONE, CHENNAI

                   [Through Physical Hearing (Hybrid Option)]

               Original Application No.140 of 2025 (SZ)


IN THE MATTER OF:


     A. Sakthimurugan
                                                                 ...Applicant(s)
                                       Versus

     The Secretary,
     Rural Development and
     Panchayat Raj Department,
     Chennai and Ors.
                                                                ...Respondent(s)


     Date of hearing: 07.01.2026.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. PRASHANT GARGAVA, EXPERT MEMBER



     For Applicant(s):        Mr. Sumith Srinivas represented
                              M/s. M. Velmurugan,
                              S. Saravanakumaran, Girija Velmurugan.


     For Respondent(s):       None.




                                   Page 1 of 2
                                  ORDER

1. At the request of the learned counsel appearing for the applicant, let the matter be listed on 08.01.2026 under the caption 'For Withdrawal'.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Prashant Gargava, EM O.A. No.140/2025 (SZ) 07th January, 2026. Mn.