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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3) in Orissa Minor Minerals Concession Rules, 2004

(3)With the written approval of the Director the licensee may carry away quantities of decorative stone in excess of the limits specified in Sub-rule (2) above, on payment of advance royalty for testing purposes.