Bombay High Court
Bhikabai Shaligram Badge vs The Special Land Acquisition Officer ... on 6 April, 2021
Author: Anil S. Kilor
Bench: Anil S. Kilor
1 513-2021-904-914
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
904 FIRST APPEAL NO. 513 OF 2021
WITH FA/516/2021 WITH FA/511/2021
LATE MANIK MALAJI MORE THR LRS VATSALABAI AND OTHERS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, JALGAON AND ANOTHER
AND
905 FIRST APPEAL NO. 517 OF 2021
WITH FA/519/2021
AND
906 FIRST APPEAL NO. 520 OF 2021
WITH FA/522/2021
AND
907 FIRST APPEAL NO. 524 OF 2021
WITH FA/526/2021 WITH FA/529/2021
AND
908 FIRST APPEAL NO. 530 OF 2021
AND
909 FIRST APPEAL NO.531 OF 2021
AND
910 FIRST APPEAL NO.533 OF 2021
WITH FA/534/2021 WITH FA/535/2021
AND
911 FIRST APPEAL NO.551 OF 2021
WITH FA/550/2021 WITH FA/552/2021
AND
912 FIRST APPEAL NO.553 OF 2021
WITH FA/554/2021
AND
913 FIRST APPEAL NO.555 OF 2021
WITH FA/557/2021 WITH FA/556/2021
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2 513-2021-904-914
AND
914 FIRST APPEAL NO.558 OF 2021
WITH FA/560/2021 WITH FA/559/2021 WITH FA/562/2021 WITH
FA/561/2021
...
Advocate for Appellants : Mr. Bhokarikar Madhav M.
AGP for Respondents: Mr. R.B. Bagul, Mr. Y.G. Gujrathi, Mr. P.M. Kulkarni,
Mr. S.S. Dande and Mr. B.V. Virdhe
...
CORAM : ANIL S. KILOR, J.
DATE : 06-04-2021
ORDER :
1. Issue notice to the respondents returnable on 04-05-2021.
2. Learned AGP waives notice for respondent no. 1 - State.
3. Appellant is permitted to service notice to the other respondents by private mode of service in addition to the regular mode of service.
4. Call Record and Proceedings.
[ ANIL S. KILOR ] JUDGE arp/ ::: Uploaded on - 07/04/2021 ::: Downloaded on - 05/09/2021 14:34:10 :::