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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Goa - Subsection

Section 107(1) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(1)Every Planning and Development Authority shall maintain proper accounts and other relevant records and prepare an annual statement of accounts including the balance sheet in such form as may be prescribed.