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Union of India - Section

Section 1 in The Geneva Conventions Act, 1960

1. Short title, extent and commencement.

(1)This Act may be called the Geneva Conventions Act, 1960.
(2)It extends to the whole of India.
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
14th August, 1961; vide Notification No. S.R.O. 222, dated the 2nd August, 1961, see Gazette of India, 1961, Pt. II, Section 4, p. 151.Extended to the Union territory of Pondicherry by Act 26 of 1968, S.3 and Schedule.