Delhi High Court - Orders
Ebera Nwanaforo vs Narcotic Control Bureau on 6 July, 2021
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~5 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3705/2020
EBERA NWANAFORO ..... Petitioner
Through: None.
Versus
NARCOTIC CONTROL BUREAU ..... Respondent
Through: None.
+ BAIL APPLN. 4187/2020
FRANK VITUS ..... Petitioner
Through: None.
Versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
(VIA VIDEO CONFERENCING)
ORDER
% 06.07.2021
1. Present none for the parties.
2. Re-notify on 27th August, 2021.
MANOJ KUMAR OHRI, J JULY 6, 2021 p'ma Click here to check corrigendum, if any