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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(3) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(3)The Executive Committee shall meet at least once in three months at such placeand such time, as its Chairperson may decide and shall observe such rules of procedure,including quorum at such meetings, in regard to the transaction of the business at itsmeetings, as may be laid down by regulations.