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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(n) in The Merchant Shipping (Fire Appliances) Rules, 1969

(n)"short international yoyage" means an international voyage in the course of which a vessel is not more than 200 miles from any port or place in which the passengers and crew could be placed in safety and which does not exceed 600 miles in length between the last port of call in the country in which the voyage begins and the final port of destination;