Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Andhra Pradesh High Court - Amravati

Divakar Cole And 4 Others vs J.Balaji Singh on 16 September, 2020

Author: J.K. Maheshwari

Bench: J K Maheshwari

       HIGH COURT OF ANDHRA PRADESH : AMARAVATI

               CHIEF JUSTICE J.K. MAHESHWARI

          CIVIL REVISION PETITION No.3349 OF 2018


               (Taken up through video conferencing)

Diwakar Cole S/o Late David Cole, Tolip Pearls Apartment, Road
No.1, Alakapuri, R.K.Puram, Hyderabad and four others

                                                       ... Petitioners
                                   Versus

J.Balaji Singh S/o R.Rama Singh, D.No.3/449, Raja Reddy
Street, Kadapa City, YSR District
                                                ...Respondent

Counsel for Petitioners       :     V.R.Reddy Kovvuri

Counsel for respondent        :     ........

                          ORAL ORDER

Dt: 16.9.2020 This Civil Revision Petition has been filed seeking to set aside the order dated 29.01.2018 passed in I.A.No.1920 of 2017 in O.S.No.62 of 2005 on the file of the Court of Principal Senior Civil Judge, Kadapa.

As per the information available on Case Information System (CIS), the O.S.62 of 2005 has already been decreed on 17-07-2018. Therefore, this petition has now rendered infructuous.

Accordingly, this Civil Revision Petition is dismissed as infructuous. As a sequel, all the pending miscellaneous applications shall stand closed.

J.K. MAHESHWARI, CJ TSNR