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Calcutta High Court

Principal Commissioner Of Income Tax ... vs M/S. Green Touch Vincom Pvt. Ltd on 5 April, 2023

Author: Hiranmay Bhattacharyya

Bench: Hiranmay Bhattacharyya

OD-4

                             IN THE HIGH COURT AT CALCUTTA
                           SPECIAL JURISDICTION (INCOME TAX)
                                         ORIGINAL SIDE

                                       ITAT/58/2023
                               IA NO: GA/1/2023, GA/2/2023

         PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 1, KOLKATA
                                    VS.
                     M/s. GREEN TOUCH VINCOM PVT. LTD.


BEFORE :
THE HON'BLE T.S. SIVAGNANAM ACTING CHIEF JUSTICE
              And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 5th April, 2023
                                                                               Appearance :
                                                                  Mr. Om Narayan Rai, Adv.
                                                                      Mr. Amit Sharma, Adv.
                                                                            .....for appellant



         The Court : - We have heard Mr. Om Narayan Rai, learned advocate and Mr.

Amit Sharma, learned Advocate for the appellant.

         Let a fresh notice be issued to the respondent at its correct address and the

appellant/department is at liberty to serve notice on the respondent/assessee in person as well as through the registered e-mail i.d.

Let this matter be listed on 19th April, 2023.

(T.S. SIVAGNANAM) ACTING CHIEF JUSTICE) (HIRANMAY BHATTACHARYYA, J.) pkd/GH