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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

(3)The headquarters of the Force shall be at Bhopal or at such other place as may be specified by the Government from time to time.