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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3) in The Insecticides Act, 1968

(3)Subject to the provisions of sub-section (2), the jurisdiction and powers of the presiding officer of Court notified under sub-section (1) in any district or metropolitan area shall extend throughout the district or the metropolitan area, as the case may be.