Himachal Pradesh High Court
Deepak Gupta vs Aditya Negi & Others. on 4 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Deepak Gupta versus Aditya Negi & others.
.
COPC No. 111 of 2019.
04.03.2022 Present: Mr. Jagdish Thakur, Advocate, as Amicus Curiae.
Ms. Meera Devi, Advocate, for the petitioner.
Mr. Rajender Dogra, Senior Additional Advocate General with Mr. Vinod Chauhan, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents/State.
Mr. Kush Sharma, Advocate, vice Ms. Shreya Chauhan, Advocate, for NHAI.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for respondent No. 3.
Mr. Vivek Sharma, Advocate, for respondents No. 4 and 5.
Mr. Maan Singh, Advocate, for respondent No. 7.
Mr. Shubham Sood, Advocate, vice Mr. Naresh K. Gupta, Advocate, for respondent No. 9.
Mr. J.S. Bhogal, Senior Advocate, with Mr. T.S. Bhogal, Advocate, for respondents No. 13 and 14.
Mr. Bimal Gupta, Senior Advocate, with Mr. Gurinder Singh, Advocate, for applicants in application u/O 1 Rule 10 CPC.
List on 11th March, 2022.
March 4, 2022 (Tarlok Singh Chauhan),
(PK) Judge.
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