Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 20(4)] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(4)(i) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016 (i)that his character and antecedents are such as to qualify him for such service;