Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Telangana - Subsection Section 123(a) in Greater Hyderabad Municipal Corporation Act, 1955 (a)such expenditure so far as it is to be incurred in the financial year in which such power is exercised or duty performed is provided for under a current budget grant;and
