Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of West Bengal - Section

Section 16 in West Bengal Madrasah Service Commission Act, 2008

16. Members etc. to be public servants.

- The Chairman and other members and persons appointed under this Act shall, while acting or purporting to act under this Act, be deemed to be public servants within ; the meaning of section 21 of the Indian Penal Code, 1860 (45 of 1860).