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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(2)All words and expression which are used but are not defined in this Act and are defined in the Sales Tax Act shall have the meaning assigned to them in that Act.