Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Delhi High Court - Orders

Naresh Chand Juneja vs Union Of India And Anr on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~113
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       W.P.(C) 13286/2018 & CM 51654/2018
        NARESH CHAND JUNEJA                          ..... Petitioner
                         Through Mr Avadh Kaushik, Advocate.

                         versus

        UNION OF INDIA AND ANR.                     ..... Respondents
                      Through Mr Vijay Joshi, Sr Panel Counsel for R1
                      and R2.

        CORAM:
        HON'BLE MR. JUSTICE VIBHU BAKHRU
                     ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv