Delhi High Court - Orders
Naresh Chand Juneja vs Union Of India And Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~113
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13286/2018 & CM 51654/2018
NARESH CHAND JUNEJA ..... Petitioner
Through Mr Avadh Kaushik, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through Mr Vijay Joshi, Sr Panel Counsel for R1
and R2.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv