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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(1) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(1)The final authority responsible for maintenance of discipline among the students of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] shall be the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.]. His directions in that behalf shall be carried out by the Heads of the Department, hostels and institutions of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].