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[Cites 0, Cited by 0] [Section 52(9)] [Section 52] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 52(9)(a) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(a)to institute and defend suits and legal proceedings on behalf of the cooperative by name of his office ;