Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 13 August, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022&CM APPL. 47958/2022
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
PERIPHERALS LTD.) .....Petitioner
Through: Mr. Vineet Bhatia, Mr. Chanderkant
Singh & Ms. Aamnaya Jagannath
Mishra, Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Jayesh Khandelwal, Adv. (Mobile
No. 9810813707)
Mr. Himanshu Pathak, SPC with Mr.
Amit Singh, Adv.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 13.08.2025
1. This hearing has been done through hybrid mode.
2. Ld. Counsel for the Respondent seeks an adjournment.
3. List on 14th November, 2025.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
AUGUST 13, 2025/pd/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:53:12