Supreme Court - Daily Orders
State Of Rajasthan vs Ganpat Singh on 16 December, 2014
Ð ITEM NO.43 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 14335/2013
STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
GANPAT SINGH & ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
SLP(C) No. 14622/2013
SLP(C) No. 15437/2013
SLP(C) No. 15438/2013
SLP(C) No. 15441/2013
SLP(C) No. 15442/2013
SLP(C) No. 15443/2013
SLP(C) No. 15445/2013
SLP(C) No. 15834/2013
SLP(C) No. 15835/2013
SLP(C) No. 18548/2013
SLP(C) No. 18828/2013
SLP(C) No. 18829/2013
SLP(C) No. 18830/2013
SLP(C) No. 21552/2013
SLP(C) No. 22771/2013
SLP(C) No. 22772/2013
SLP(C) No. 18240/2014
SLP(C) No. 30602/2014
SLP(C) No. 31184/2014
SLP(C) No. 30601/2014
SLP(C) No. 31182/2014
SLP(C) No. 34522/2014
SLP(C) No. 23272/2013
(With Office Report)
Date : 16/12/2014 This petition was called on for hearing today.
For Petitioner(s)
Signature Not Verified
Mr.S.S.Shamshery,adv.
Digitally signed by
Sushma Kumari Bajaj
Date: 2014.12.18
Ms. Ruchi Kohli,Adv.
16:15:33 IST
Reason:
For Respondent(s)
Mr. Abhishek Gupta,Adv.
.....2
ITEM NO.43 -2-
Ms.Monisha Handa,adv.
Mr. Mohit D. Ram,Adv.
Mr.Atul Jha,adv.
Mr. Dharmendra Kumar Sinha,Adv.
Mr. Sarad Kumar Singhania,Adv.
Mr. Abhishek Atrey,Adv.
M/s. Karanjawala & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
File not received. List again on 9.03.2015.
(M K HANJURA) Registrar SB