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Supreme Court - Daily Orders

State Of Rajasthan vs Ganpat Singh on 16 December, 2014

Ð     ITEM NO.43                 REGISTRAR COURT. 2                  SECTION XV

                           S U P R E M E C O U R T O F      I N D I A
                                   RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)           No(s).   14335/2013

     STATE OF RAJASTHAN & ORS.                                   Petitioner(s)

                                            VERSUS

     GANPAT SINGH & ANR.                                         Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     WITH
     SLP(C) No. 14622/2013
      SLP(C) No. 15437/2013
      SLP(C) No. 15438/2013
      SLP(C) No. 15441/2013
      SLP(C) No. 15442/2013
      SLP(C) No. 15443/2013
      SLP(C) No. 15445/2013
      SLP(C) No. 15834/2013
      SLP(C) No. 15835/2013
      SLP(C) No. 18548/2013
      SLP(C) No. 18828/2013
      SLP(C) No. 18829/2013
      SLP(C) No. 18830/2013
      SLP(C) No. 21552/2013
      SLP(C) No. 22771/2013
      SLP(C) No. 22772/2013
      SLP(C) No. 18240/2014
      SLP(C) No. 30602/2014
      SLP(C) No. 31184/2014
      SLP(C) No. 30601/2014
      SLP(C) No. 31182/2014
      SLP(C) No. 34522/2014
      SLP(C) No. 23272/2013
     (With Office Report)


     Date : 16/12/2014 This petition was called on for hearing today.


     For Petitioner(s)
Signature Not Verified
                                 Mr.S.S.Shamshery,adv.
Digitally signed by
Sushma Kumari Bajaj
Date: 2014.12.18
                                 Ms. Ruchi Kohli,Adv.
16:15:33 IST
Reason:




     For Respondent(s)
                                 Mr. Abhishek Gupta,Adv.
                                                                 .....2
ITEM NO.43                    -2-

                      Ms.Monisha Handa,adv.
                      Mr. Mohit D. Ram,Adv.
                      Mr.Atul Jha,adv.
                     Mr. Dharmendra Kumar Sinha,Adv.
                     Mr. Sarad Kumar Singhania,Adv.
                     Mr. Abhishek Atrey,Adv.
                     M/s. Karanjawala & Co.,Adv.




          UPON hearing the counsel the Court made the following
                             O R D E R

File not received. List again on 9.03.2015.

(M K HANJURA) Registrar SB