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[Cites 0, Cited by 0] [Section 84(6)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(6)(f) in Jharkhand Panchayat Raj Act, 2001

(f)Entire income accruing from any trust or endowment and all the amounts received by way of donation and contribution in favour of the Gram Panchayat;