Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Punjab - Subsection

Section 7A(5) in The Punjab Motor Vehicles Taxation Act, 1924

(5)The Licensing Officer may, on an application by such owner release the security furnished by him or any part thereof, if the same is no longer required to be retained for the purpose of this Act.