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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(2)Authentication Service Agency shall establish dual redundant, secured leased lines or MPLSconnectivity with the data centres of the Authority, in accordance with the procedure and securityprocesses as may be specified by the Authority for this purpose.